Digamber Bhondwe, Director Vs Jm Financial Asset Reconstruction

National Company Law Appellate Tribunal New Delhi 5 Mar 2020 Company Appeal (AT) (Insolvency) No. 1379 Of 2019 (2020) 03 NCLAT CK 0021
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1379 Of 2019

Hon'ble Bench

A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)

Advocates

Sunil Mund, Rahul Gupta, S. Patra, Ramji Srinivasan, Ishkaran Singh

Final Decision

Allowed

Acts Referred
  • Limitation Act, 1963 - Article 113, 137
  • Limitation Act, 1908 - Article 120
  • Insolvency And Bankruptcy Code, 2016 - Section 3, 3(10), 7, 9, 65
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19(22)
  • Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2)
  • Limitation Act, 1963 - Section 5, 18
  • Maharashtra Cooperative Societies Act, 1960 - Section 101
  • Limitation Act, 1908 - Section 23

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2020) 03 NCLAT CK 0021
  • Coram: A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)
  • Bench: Division Bench
  • Advocates: Sunil Mund, Rahul Gupta, S. Patra, Ramji Srinivasan, Ishkaran Singh
  • Result: Allowed
Referenced Acts & Sections
  • Limitation Act, 1963 - Article 113, 137
  • Limitation Act, 1908 - Article 120
  • Insolvency And Bankruptcy Code, 2016 - Section 3, 3(10), 7, 9, 65
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19(22)
  • Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2)
  • Limitation Act, 1963 - Section 5, 18
  • Maharashtra Cooperative Societies Act, 1960 - Section 101
  • Limitation Act, 1908 - Section 23
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.