G. Venkateswara rao And Other Vs State Of Andhra Pradesh And Ors

Andhra Pradesh High Court 11 Dec 2019 Writ Petition No. 281 Of 2019, IA No. 5 Of 2013, 4 Of 2019 (2019) 12 AP CK 0001
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 281 Of 2019, IA No. 5 Of 2013, 4 Of 2019

Hon'ble Bench

T. Rajani, J

Advocates

M. Radhakrishna, Y. Nagi Reddy, Y.V. Ravi Kumar, B.V. Krishna Reddy

Final Decision

Disposed Of

Acts Referred
  • Indian Telegraph Act, 1885 - Section 16
  • Electricity Act, 2003 - Section 164

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2019) 12 AP CK 0001
  • Coram: T. Rajani, J
  • Bench: Single Bench
  • Advocates: M. Radhakrishna, Y. Nagi Reddy, Y.V. Ravi Kumar, B.V. Krishna Reddy
  • Result: Disposed Of
Referenced Acts & Sections
  • Indian Telegraph Act, 1885 - Section 16
  • Electricity Act, 2003 - Section 164
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