T.S. Singh Vs State Of Uttar Pradesh

National Green Tribunal Principal Bench, New Delhi 2 Jan 2020 Original Application No. 490 Of 2019 (2020) 01 NGT CK 0060
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 490 Of 2019

Hon'ble Bench

Adarsh Kumar Goel, J; Dr. Nagin Nanda, Expert Member; Siddhanta Das, Expert Member

Advocates

Pradeep Mishra, Daleep Dhyani

Acts Referred
  • Water (Prevention and Control Of Pollution) Act, 1974 - Section 24, 25, 33A, 41, 42, 43, 44, 45, 46, 47, 48, 49

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2020) 01 NGT CK 0060
  • Coram: Adarsh Kumar Goel, J; Dr. Nagin Nanda, Expert Member; Siddhanta Das, Expert Member
  • Bench: Full Bench
  • Advocates: Pradeep Mishra, Daleep Dhyani
Referenced Acts & Sections
  • Water (Prevention and Control Of Pollution) Act, 1974 - Section 24, 25, 33A, 41, 42, 43, 44, 45, 46, 47, 48, 49
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.