Devineni Rajasekhar Vs State Of Andhra Pradesh, Hyderabad and Ors.

National Green Tribunal Southern Zone Bench, Chennai 19 Feb 2020 Original Application No. 177 Of 2016 (SZ) (2020) 02 NGT CK 0018
Bench: Division Bench

Judgement Snapshot

Case Number

Original Application No. 177 Of 2016 (SZ)

Hon'ble Bench

K. Ramakrishnan, J; Saibal Dasgupta, Expert Member

Advocates

H. Yasmeen Ali

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 02 NGT CK 0018
  • Coram: K. Ramakrishnan, J; Saibal Dasgupta, Expert Member
  • Bench: Division Bench
  • Advocates: H. Yasmeen Ali
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