Chanchali Narendra Vs Continental Hospitals & 4 Ors.

National Consumer Disputes Redressal Commission 18 Jun 2020 Consumer Case No. 2447 Of 2019 (2020) 06 NCDRC CK 0034
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No. 2447 Of 2019

Hon'ble Bench

Anup K Thakur, Presiding Member; Dr. S.M. Kantikar, Member

Advocates

Akshat Chaitanya

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 06 NCDRC CK 0034
  • Coram: Anup K Thakur, Presiding Member; Dr. S.M. Kantikar, Member
  • Bench: Single Bench
  • Advocates: Akshat Chaitanya
  • Result: Dismissed
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