Megharam Bidiasar Vs Branch Manager, Life Insurance

National Consumer Disputes Redressal Commission 7 Jul 2020 Revision Petition No. 3605 Of 2017 (2020) 07 NCDRC CK 0015

Bench: Single Bench

Result Published

Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 3605 Of 2017

Hon'ble Bench

Prem Narain, Presiding Member

Advocates

Ankit Acharya, Santosh Kumar

Final Decision

Disposed Of

Acts Referred

Code Of Criminal Procedure, 1973 - Section 340
Indian Penal Code, 1860 - Section 193, 196, 197, 198

Judgement Text

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Madhya Pradesh High Court

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Madhya Pradesh High Court

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Case Metadata

Ck Citation: (2020) 07 NCDRC CK 0015
Coram: Prem Narain, Presiding Member
Bench: Single Bench
Advocates: Ankit Acharya, Santosh Kumar
Result: Disposed Of

Referenced Acts & Sections

Code Of Criminal Procedure, 1973 - Section 340
Indian Penal Code, 1860 - Section 193, 196, 197, 198

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