DLF Home Developers Ltd. Vs HDFC Bank And Ors

Debts Recovery Appellate Tribunal, Delhi 26 Dec 2019 Miscellaneous Appeal No. 49 Of 2019 (2019) 12 DRAT CK 0006
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Appeal No. 49 Of 2019

Hon'ble Bench

P.K. Bhasin, J

Advocates

Rajiv Nayar, Darpan Wadhwa, Davesh Bhatia, Saurabh Seth, Priyash Sharma, DaminiBisht, Rajeeve Mehra, Kunal Tandon, R.S. Brera, Niti A Sachar

Final Decision

Allowed

Acts Referred
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19

Judgement Text

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