Dipti Chakraborty Vs Ashish Bhattacharjee

Meghalaya High Court 18 Feb 2020 Criminal Petition No. 13 Of 2016
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No. 13 Of 2016

Hon'ble Bench

Mohammad Rafiq, CJ; W. Diengdoh, J

Advocates

K.Paul, P.K.Borah

Final Decision

Dismissed

Acts Referred

Assam Land And Revenue Regulation, 1886 — Section 62, 64, 154, 154(1)(c)#Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 6 Rule 15

Judgement Text

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Case Metadata
  • Coram: Mohammad Rafiq, CJ; W. Diengdoh, J
  • Bench: Division Bench
  • Advocates: K.Paul, P.K.Borah
  • Result: Dismissed
Referenced Acts & Sections

Assam Land And Revenue Regulation, 1886 — Section 62, 64, 154, 154(1)(c)#Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 6 Rule 15

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