Firoz Khan Vs State Of M.P.

Madhya Pradesh High Court (Indore Bench) 18 Sep 2020 Miscellaneous Criminal Case No. 29441 Of 2020 (2020) 09 MP CK 0171
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Criminal Case No. 29441 Of 2020

Hon'ble Bench

Virender Singh, J

Advocates

Himanshu Thakur, Amit Rawal

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 438
  • Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 15, 25, 29, 35, 54
  • Evidence Act, 1872 - Section 27

Judgement Text

Translate:

Sections,Imprisonment  Â,,Fine

302/34,,LIÂ Â Â Â Â Â Â Â,Rs.500/- with default stipulation

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Case Metadata
  • Ck Citation: (2020) 09 MP CK 0171
  • Coram: Virender Singh, J
  • Bench: Single Bench
  • Advocates: Himanshu Thakur, Amit Rawal
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 438
  • Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 15, 25, 29, 35, 54
  • Evidence Act, 1872 - Section 27
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