Devika Behl And Ors Vs Canara Bank

Debts Recovery Appellate Tribunal, Delhi 14 Sep 2018 Miscellaneous Appeal No. 456 Of 2012 (2018) 09 DRAT CK 0010
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Appeal No. 456 Of 2012

Hon'ble Bench

P.K. Bhasin, J

Advocates

Sanjeev Bhandari, Abhay Chauhan, Vijay Kumar

Final Decision

Dismissed

Acts Referred
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17(1)

Judgement Text

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