JM Financial Asset Reconstruction Company Ltd Vs Samay Electronics Pvt. Ltd

National Company Law Appellate Tribunal New Delhi 22 Sep 2020 Company Appeal (AT) (Insolvency) No. 807 Of 2020 (2020) 09 NCLAT CK 0024
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 807 Of 2020

Hon'ble Bench

Bansi Lal Bhat, J; Venugopal. M, J; Kanthi Narahari Member (T)

Advocates

Sonal Jain, Ishkaran Singh Bhandari

Final Decision

Disposed Of

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 7
  • Companies Act, 2013 - Section 419(5)

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 09 NCLAT CK 0024
  • Coram: Bansi Lal Bhat, J; Venugopal. M, J; Kanthi Narahari Member (T)
  • Bench: Full Bench
  • Advocates: Sonal Jain, Ishkaran Singh Bhandari
  • Result: Disposed Of
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 7
  • Companies Act, 2013 - Section 419(5)
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