Utpal Majumder Vs Farid Miah And Ors
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Appeal No. 52 Of 2018
Hon'ble Bench
Arindam Lodh, J
Advocates
S. Lodh, S. Ghosh, A. De
Final Decision
Disposed Of
Acts Referred
- Negotiable Instruments Act, 1881 - Section 138, 139, 140, 141, 142, 143, 144, 145, 146, 147
- Code Of Criminal Procedure, 1973 - Section 313
- Evidence Act, 1872 - Section 67
Judgement Text
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