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Amitava Paul And Ors Vs Abhijit Das And Ors

Case No: Motor Accident Claims Appeal No. 28 Of 2019

Date of Decision: July 1, 2020

Hon'ble Judges: Akil Kureshi, CJ

Bench: Single Bench

Advocate: Alik Das, K. C. Bhattacharjee, T. K. Deb, S. Paul, D. C. Saha

Final Decision: Disposed Of

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