Apu Rani Das Vs State Of Tripura And Ors

Tripura High Court 7 Jul 2020 Criminal Appeal No. 28 Of 2019 (2020) 07 TP CK 0029
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 28 Of 2019

Hon'ble Bench

Akil Kureshi, CJ; Arindam Lodh, J

Advocates

A. Acharjee, Sumit Debnath, S. Datta Chowdhury, P. Majumder

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 120(B), 302
  • Code Of Criminal Procedure, 1973 - Section 161

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 07 TP CK 0029
  • Coram: Akil Kureshi, CJ; Arindam Lodh, J
  • Bench: Division Bench
  • Advocates: A. Acharjee, Sumit Debnath, S. Datta Chowdhury, P. Majumder
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 120(B), 302
  • Code Of Criminal Procedure, 1973 - Section 161
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