Pritam Bhattacharjee And Ors Vs Shashanka Debnath And Ors

Tripura High Court 4 Mar 2020 Regular First Appeal No. 2 Of 2016 (2020) 03 TP CK 0035
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular First Appeal No. 2 Of 2016

Hon'ble Bench

S. Talapatra, J; Arindam Lodh, J

Advocates

DK Biswas, A. Dasgupta

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 95

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 03 TP CK 0035
  • Coram: S. Talapatra, J; Arindam Lodh, J
  • Bench: Division Bench
  • Advocates: DK Biswas, A. Dasgupta
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 95
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