Mohammad Yasin Vs State Of Punjab

Sr. No.,FIR No. and Particulars,Offence under

1.,"FIR No.88/2016 lodged at

Police  Station  Shahkot,

District Jalandhar","Section  22 Â

of  NDPS Act andÂ

420Â IPCÂ and

Section   15,  Â

Medical

Council Act.

2.,"FIR No.141 dated 01.06.2017,

registered at

P.S. Shahkot, District

Jalandhar","Section  22 Â

of  NDPS Act

3.,"FIR No.323 dated

21.12.2017,  registered at

P.S.Shahkot, District Jalandhar.","Section  22 Â

of  NDPS Act

4.,"FIRÂ Â Â Â Â Â Â Â

No.02Â Â Â Â Â Â Â Â dated

02.01.2020  registered Â

at Police Station Shahkot, District

Jalandhar (present FIR)","Section 22/29 of NDPS

Act.