Bhrigu Kaushik & 14 Ors. Vs M/S. Ansal Hi Tech Township Ltd.
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Consumer Case No. 1951 Of 2016
Hon'ble Bench
V.K. Jain, Presiding Member
Advocates
Saurabh Jain, Aditya Parolia, Nithin Chandran, Sumbul, Rahul Kumar, Rakesh Kumar
Final Decision
Allowed
Acts Referred
- Consumer Protection Act, 1986 - Section 2(o), 12(1)(c)
Judgement Text
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