Mridul Dey Vs State Of Tripura
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Appeal No. 50 Of 2019
Hon'ble Bench
Akil Kureshi, CJ
Advocates
P. Roy Barman, Samarjit Bhattacharjee, Kawsik Nath, Ratan Datta
Final Decision
Allowed
Acts Referred
- Indian Penal Code, 1860 - Section 90, 375, 376, 415, 417, 506
Judgement Text
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