PNB Housing Finance Ltd. Vs Union Bank Of India And Ors.

Debts Recovery Appellate Tribunal, Delhi 20 Sep 2016 Miscellaneous Appeal No. 276 Of 2016 (2016) 09 DRAT CK 0007
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Miscellaneous Appeal No. 276 Of 2016

Hon'ble Bench

P.K. Bhasin, J

Advocates

Sanjeev Singh, Hari Kishan, H.S. Kholi, Dipanjan Biswas

Final Decision

Allowed

Acts Referred
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19, 20, 30
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 09 DRAT CK 0007
  • Coram: P.K. Bhasin, J
  • Bench: Single Bench
  • Advocates: Sanjeev Singh, Hari Kishan, H.S. Kholi, Dipanjan Biswas
  • Result: Allowed
Referenced Acts & Sections
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 19, 20, 30
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 17
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