Mohan Singh & Others Vs State Of M.P

Madhya Pradesh High Court (Gwalior Bench) 15 Oct 2020 Criminal Appeal No. 220 Of 2010 (2020) 10 MP CK 0262
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 220 Of 2010

Hon'ble Bench

Sheel Nagu, J; G.S.Ahluwalia, J

Advocates

Ashok Jain, Uma Kushwaha

Final Decision

Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 389(1)

Judgement Text

Translate:

Sections,Imprisonment,Fine

364-A IPC r/w 11/13

MPDVPK Act",LI,"Rs.100/- with default

stipulation.

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Case Metadata
  • Ck Citation: (2020) 10 MP CK 0262
  • Coram: Sheel Nagu, J; G.S.Ahluwalia, J
  • Bench: Division Bench
  • Advocates: Ashok Jain, Uma Kushwaha
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 389(1)
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