Tech Mahindra Ltd. Vs State Bank Of India And Ors.

Debts Recovery Appellate Tribunal, Delhi 13 May 2015 Appeal Nos. 118, 119 Of 2015 (2015) 05 DRAT CK 0014
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Nos. 118, 119 Of 2015

Hon'ble Bench

Ranjit Singh, J

Advocates

Mayank Bughani, Neha Khandpal

Final Decision

Dismissed

Acts Referred
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 25, 26, 27

Judgement Text

Translate:
Himachal Pradesh HC
Sanjeev Kumar Vs State Of H.P.
16 Dec 2034
Himachal Pradesh HC
Laxman Dass & Others Vs Roop Chand
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Case Metadata
  • Citation: (2016) 1 BC(DRAT) 129
  • Ck Citation: (2015) 05 DRAT CK 0014
  • Coram: Ranjit Singh, J
  • Bench: Single Bench
  • Advocates: Mayank Bughani, Neha Khandpal
  • Result: Dismissed
Referenced Acts & Sections
  • Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 25, 26, 27
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