Union Bank Of India Vs Neeru Malhotra And Ors.

Debts Recovery Appellate Tribunal, Delhi 25 Mar 2015 Appeal No. 79 Of 2014 (2015) 03 DRAT CK 0007
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 79 Of 2014

Hon'ble Bench

Ranjit Singh, J

Advocates

Janendra Lal, S.D. Kushwaha

Final Decision

Allowed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 10
  • Indian Contract Act, 1872 - Section 23, 62, 129, 130, 133, 134, 135, 136, 137, 138, 139, 141

Judgement Text

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Case Metadata
  • Citation: (2016) 2 BC(DRAT) 43
  • Ck Citation: (2015) 03 DRAT CK 0007
  • Coram: Ranjit Singh, J
  • Bench: Single Bench
  • Advocates: Janendra Lal, S.D. Kushwaha
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 10
  • Indian Contract Act, 1872 - Section 23, 62, 129, 130, 133, 134, 135, 136, 137, 138, 139, 141
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