Prithpal Kaur Vs Central Bank Of India And Ors.

Debts Recovery Appellate Tribunal, Delhi 24 Sep 2014 Appeal No. 373 Of 2013 (2015) 2 BC(DRAT) 56
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 373 Of 2013

Hon'ble Bench

Ranjit Singh, J

Advocates

Rajeeve Mehra, Arvind Sharma, A.K.D. Sayare, Vipin Pillai

Final Decision

Allowed

Acts Referred

Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 10 Rule 1#Registration Act, 1908 — Section 17#Transfer Of Property Act, 1882 — Section 58, 68, 68(a)

Judgement Text

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Case Metadata
  • Citation: (2015) 2 BC(DRAT) 56
  • Coram: Ranjit Singh, J
  • Bench: Single Bench
  • Advocates: Rajeeve Mehra, Arvind Sharma, A.K.D. Sayare, Vipin Pillai
  • Result: Allowed
Referenced Acts & Sections

Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 10 Rule 1#Registration Act, 1908 — Section 17#Transfer Of Property Act, 1882 — Section 58, 68, 68(a)

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