Punsumi Device And Ors. Vs Manoj Kumar Aggarwal And Ors.
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Appeal Nos. 290 Of 2004, 265 Of 2005, 289, 342 Of 2011
Hon'ble Bench
Ranjit Singh, J
Advocates
Atul Kumar, S.P. Mittal, S.P. Pandey, R.K. Salecha, Manoj Kumar Agarwal, Alok Kumar Agarwal
Final Decision
Dismissed
Acts Referred
- Code Of Civil Procedure, 1908 - Section 17, 36, Order 21 Rule 2, Order 21 Rule 21, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92
- Income Tax Act, 1961 - Section 225, 225(3)
- Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 - Section 26, 26(2)
Judgement Text
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