Arun Kumar Tantia Vs ICICI Bank Ltd. And Ors.

Debts Recovery Appellate Tribunal, Delhi 1 Jul 2014 Appeal No. 140 Of 2007 (2014) 07 DRAT CK 0017
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 140 Of 2007

Hon'ble Bench

Ranjit Singh, J

Advocates

Amit Dhupar, Bhoumik Nayyar

Final Decision

Dismissed

Acts Referred
  • Evidence Act, 1872 - Section 114

Judgement Text

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Case Metadata
  • Citation: (2015) 3 BC(DRAT) 117
  • Ck Citation: (2014) 07 DRAT CK 0017
  • Coram: Ranjit Singh, J
  • Bench: Single Bench
  • Advocates: Amit Dhupar, Bhoumik Nayyar
  • Result: Dismissed
Referenced Acts & Sections
  • Evidence Act, 1872 - Section 114
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