State Bank Of India Vs Vallu Sowjanya

National Consumer Disputes Redressal Commission 21 Oct 2020 Revision Petition No. 4550 Of 2013 (2020) 10 NCDRC CK 0050
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 4550 Of 2013

Hon'ble Bench

Deepa Sharma, Presiding Member

Advocates

S.L. Gupta, V.O. Rajaveer

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b), 58(1)(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 10 NCDRC CK 0050
  • Coram: Deepa Sharma, Presiding Member
  • Bench: Single Bench
  • Advocates: S.L. Gupta, V.O. Rajaveer
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b), 58(1)(b)
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