Gauri Maulekhi Vs Union Of India and Ors
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Original Application No. 681 Of 2017
Hon'ble Bench
Adarsh Kumar Goel, J; S.P. Wangdi, J; Dr. Nagin Nanda, Member (E)
Advocates
Raj Panjwani, Priyanka Bangari, Thakur Sumit, Amit Mahajan, Sameer Sinha, Inderjeet Sidhu
Final Decision
Allowed
Acts Referred
- Air (prevention And Control Of Pollution) Act, 1981 - Section 21
- National Green Tribunal Act, 2010 - Section 15, 20
- Water (prevention And Control Of Pollution) Act, 1974 - Section 25
Judgement Text
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