Treatment expenses,Rs.322/-
Pain and suffering,"Rs.1,00,000/-
Diet and conveyance,"Rs.1,25,000/-
Attendant’s charges,"Rs.42,816/-
Loss of income,"Rs.23,400/-
Disability & Loss of amenities,"Rs.3,97,800/-
Total,"Rs.6,89,338/-
Less interim award,"Rs.25,000/-
Balance amount payable,"Rs.6,64,338/-
13. The statutory amount shall be refunded to the insurer after proof is shown of the award having been satisfied.,
