Saddak Miah @ Sadek Miah Vs State Of Tripura

Tripura High Court 17 Nov 2020 Criminal Revision Petition No. 41 Of 2018 (2020) 11 TP CK 0008
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Petition No. 41 Of 2018

Hon'ble Bench

S.G. Chattopadhyay, J

Advocates

S.Lodh, S.Debnath

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 281, 313, 397, 401
  • Indian Penal Code, 1860 - Section 279, 304, 304(A), 337, 338, 379

Judgement Text

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