Romi Lal Nanda Vs ITO

Income Tax Appellate Tribunal (Delhi G Bench) 28 Sep 2020 Income Tax Appeal No. 792/Del Of 2016 (2020) 09 ITAT CK 0026
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 792/Del Of 2016

Hon'ble Bench

R.K. Panda (AM); Suchitra Kamble, J

Advocates

R.S. Singhvi, , Satyajeet Goel, Saras Kumar

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 131, 148

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More