Registrar Of Companies Vs Goouksheer Farm Fresh Pvt. Ltd.

National Company Law Appellate Tribunal New Delhi 19 Nov 2020 Company Appeal (At) No. 127 Of 2020 (2020) 11 NCLAT CK 0035
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (At) No. 127 Of 2020

Hon'ble Bench

Venugopal. M, J; Kanthi Narahari, Member (Technical)

Advocates

Sumit Kumar Jaiswal, riyanshu Upadhyay , Kumar Anurag Singh, Sanjeev Jhunjhunwala, Soumya Dutta, Rahul Parasrampuria

Final Decision

Allowed

Acts Referred
  • Companies Act, 2013 - Section 92, 248, 248(8), 250, 252(3), 252(1), 403, 403(1)
  • Companies Act, 1956 - Section 33(1), 162, 611
  • Insolvency And Bankruptcy Code, 2016 - Section 7
  • Registration Act, 1908 - Section 80

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 11 NCLAT CK 0035
  • Coram: Venugopal. M, J; Kanthi Narahari, Member (Technical)
  • Bench: Division Bench
  • Advocates: Sumit Kumar Jaiswal, riyanshu Upadhyay , Kumar Anurag Singh, Sanjeev Jhunjhunwala, Soumya Dutta, Rahul Parasrampuria
  • Result: Allowed
Referenced Acts & Sections
  • Companies Act, 2013 - Section 92, 248, 248(8), 250, 252(3), 252(1), 403, 403(1)
  • Companies Act, 1956 - Section 33(1), 162, 611
  • Insolvency And Bankruptcy Code, 2016 - Section 7
  • Registration Act, 1908 - Section 80
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