Sanjay Jain Vs Reliance General Insurance Co. Ltd. & Anr.

National Consumer Disputes Redressal Commission 10 Nov 2020 Revision Petition No. 1296 Of 2015 (2020) 11 NCDRC CK 0023
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 1296 Of 2015

Hon'ble Bench

Prem Narain, Presiding Member; C. Viswanath, Member

Advocates

Sameer Nandwani, Navneet Kumar

Final Decision

Partly Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 15

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 11 NCDRC CK 0023
  • Coram: Prem Narain, Presiding Member; C. Viswanath, Member
  • Bench: Division Bench
  • Advocates: Sameer Nandwani, Navneet Kumar
  • Result: Partly Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 15
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