Jagmohan Chhabra And Ors. Vs Unitech Ltd.

Competition Commission Of India 8 Nov 2011 Case No. 27 Of 2011 (2011) 11 CCI CK 0011
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 27 Of 2011

Hon'ble Bench

Ashok Chawla Chairperson; R. Prasad Member; Anurag Goel Member; M.L. Tayal Member

Acts Referred
  • Competition Act, 2002 - Section 2(h), 2(r), 3(4), 4, 19(1)(a), 19(4), 19(4)(g), 19(4)(m), 26(1), 26(2)

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More