M.S. Siddhu And Ors. Vs Corporation Bank And Ors.

Debts Recovery Appellate Tribunal, Delhi 18 Oct 2010 Appeal No. 185 Of 2008 [In Second Appeal No. 43 Of 2008 (Delhi-III)] (2010) 10 DRAT CK 0017
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 185 Of 2008 [In Second Appeal No. 43 Of 2008 (Delhi-III)]

Hon'ble Bench

J.M. Malik, J

Advocates

Gopal Chandra, H.C. Kapoor, V.P.S. Ahluwalia

Final Decision

Dismissed

Acts Referred
  • Registration Act, 1908 - Section 48
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4)(d), 13(8)
  • Transfer Of Property Act, 1882 - Section 48

Judgement Text

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Case Metadata
  • Ck Citation: (2010) 10 DRAT CK 0017
  • Coram: J.M. Malik, J
  • Bench: Single Bench
  • Advocates: Gopal Chandra, H.C. Kapoor, V.P.S. Ahluwalia
  • Result: Dismissed
Referenced Acts & Sections
  • Registration Act, 1908 - Section 48
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4)(d), 13(8)
  • Transfer Of Property Act, 1882 - Section 48
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