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Madras High Court 2 Nov 2020 Original Side Appeal Nos. 211, 224 Of 2020 (2020) 11 MAD CK 0001
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Original Side Appeal Nos. 211, 224 Of 2020

Hon'ble Bench

R. Subbiah, J; C. Saravanan, J

Advocates

C. Prasanna Venkatesh, J. Ravindran, M. Sneha, Sivaraja Srinivasan, Sathish Parasaran, S. Parthasarathy

Final Decision

Allowed/Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 11 MAD CK 0001
  • Coram: R. Subbiah, J; C. Saravanan, J
  • Bench: Division Bench
  • Advocates: C. Prasanna Venkatesh, J. Ravindran, M. Sneha, Sivaraja Srinivasan, Sathish Parasaran, S. Parthasarathy
  • Result: Allowed/Dismissed
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