G. Srinivasan And Ors Vs Union Of India And Ors
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ Petition No. 33725 Of 2019, Writ Misc Petition No. 34198 Of 2019
Hon'ble Bench
A.P. Sahi, CJ; Senthilkumar Ramamoorthy, J
Advocates
G. Srinivasan, Venkataswamy Babu, Hema Muralikrishnan
Final Decision
Dismissed
Acts Referred
- Income Tax Act, 1961 - Section 10, 10(10), 10(10)(ii), 10(10)(iii)
- Payment Of Gratuity Act, 1972 - Section 4(2), 4(3)
- Constitution Of India, 1950 - Article 14
Judgement Text
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