North India Coating Pvt. Ltd. Vs M/S. United India Insurance Company Limited

National Consumer Disputes Redressal Commission 27 Nov 2020 Consumer Case No. 83 Of 2008
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No. 83 Of 2008

Hon'ble Bench

Prem Narain, Presiding Member; C. Viswanath, Member

Advocates

Ranjan Kumar, Kishore Rawat

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Coram: Prem Narain, Presiding Member; C. Viswanath, Member
  • Bench: Division Bench
  • Advocates: Ranjan Kumar, Kishore Rawat
  • Result: Dismissed
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