a adhi lakshmi Vs State Of Andhra Pradesh And Anr

Andhra Pradesh High Court 26 Nov 2020 Criminal Revision Case No. 1 Of 2019 (2020) 11 AP CK 0138
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Case No. 1 Of 2019

Hon'ble Bench

Lalitha Kanneganti, J

Advocates

Marri Venkata Ramana

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 145, 397, 401

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2020) 11 AP CK 0138
  • Coram: Lalitha Kanneganti, J
  • Bench: Single Bench
  • Advocates: Marri Venkata Ramana
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 145, 397, 401
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