Regional Manager APSRTC Vs Vanapalli Ravi Kumar And Anr

Andhra Pradesh High Court 27 Nov 2020 Writ Petition No. 14895 Of 2005 (2020) 11 AP CK 0149
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 14895 Of 2005

Hon'ble Bench

Ninala Jayasurya, J

Advocates

N Sri Hari, P Yasaswy

Final Decision

Dismissed

Acts Referred
  • Industrial Disputes Act, 1947 - Section 2A(2), 2(S), 25A, 25F, 25G, 25H
  • Constitution Of India, 1950 - Article 226

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 11 AP CK 0149
  • Coram: Ninala Jayasurya, J
  • Bench: Single Bench
  • Advocates: N Sri Hari, P Yasaswy
  • Result: Dismissed
Referenced Acts & Sections
  • Industrial Disputes Act, 1947 - Section 2A(2), 2(S), 25A, 25F, 25G, 25H
  • Constitution Of India, 1950 - Article 226
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