Mahesh Singh Vs State Of U.P

Allahabad High Court 7 Dec 2020 Criminal Misc. Bail Application No. 38347 Of 2020 (2020) 12 AHC CK 0021
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Misc. Bail Application No. 38347 Of 2020

Hon'ble Bench

Gautam Chowdhary, J

Advocates

Agni Pal Singh

Acts Referred
  • Narcotic Drugs And Psychotropic Substance Act, 1985 - Section 8, 20, 22, 23, 25, 37, 50, 60
  • Indian Penal Code, 1860 - Section 174(A), 229(A)
  • Code Of Criminal Procedure, 1973 - Section 82, 313
  • Constitution Of India, 1950 - Article 21

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 12 AHC CK 0021
  • Coram: Gautam Chowdhary, J
  • Bench: Single Bench
  • Advocates: Agni Pal Singh
Referenced Acts & Sections
  • Narcotic Drugs And Psychotropic Substance Act, 1985 - Section 8, 20, 22, 23, 25, 37, 50, 60
  • Indian Penal Code, 1860 - Section 174(A), 229(A)
  • Code Of Criminal Procedure, 1973 - Section 82, 313
  • Constitution Of India, 1950 - Article 21
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