Anubhav Anilkumar Agarwal Vs Bank Of India

National Company Law Appellate Tribunal New Delhi 7 Dec 2020 Review Application (At) No. 15 Of 2020 In Company Appeal (At) (Insolvency) No. 1504 Of 2019 (2020) 12 NCLAT CK 0005
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Review Application (At) No. 15 Of 2020 In Company Appeal (At) (Insolvency) No. 1504 Of 2019

Hon'ble Bench

Bansi Lal Bhat, J; Shreesha Merla, Member (Technical)

Advocates

Ranjit Kumar, Abhijeet Abhijeet, Himanshu Satija, Shaishir Devatia, Jayant K. Mehta, Sumesh Dhawan, Savita Nangare, VatsalaKak, Aditya Dewan, Siddharth Chechani, Sumant Batra, Shashwat Anand, Niharika Sharma, Debashish Nanda

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 7
  • Companies Act, 2013 - Section 2(90), 408420
  • National Company Law Appellate Tribunal Rules, 2016 - Rule 11

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 12 NCLAT CK 0005
  • Coram: Bansi Lal Bhat, J; Shreesha Merla, Member (Technical)
  • Bench: Division Bench
  • Advocates: Ranjit Kumar, Abhijeet Abhijeet, Himanshu Satija, Shaishir Devatia, Jayant K. Mehta, Sumesh Dhawan, Savita Nangare, VatsalaKak, Aditya Dewan, Siddharth Chechani, Sumant Batra, Shashwat Anand, Niharika Sharma, Debashish Nanda
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 7
  • Companies Act, 2013 - Section 2(90), 408420
  • National Company Law Appellate Tribunal Rules, 2016 - Rule 11
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