Maya Akther Vs Babul Miah

Tripura High Court 18 Dec 2020 Bail Application No. 129 Of 2020 (2020) 12 TP CK 0005
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Bail Application No. 129 Of 2020

Hon'ble Bench

S.G. Chattopadhyay, J

Advocates

S. Lodh, D. Datta, R. Datta

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 167(2), 173, 439
  • Narcotic Drugs And Psychotroic Substantes Act, 1985 - Section 21(c), 29, 36A(4)

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 12 TP CK 0005
  • Coram: S.G. Chattopadhyay, J
  • Bench: Single Bench
  • Advocates: S. Lodh, D. Datta, R. Datta
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 167(2), 173, 439
  • Narcotic Drugs And Psychotroic Substantes Act, 1985 - Section 21(c), 29, 36A(4)
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