Ramani Mohan Das Vs State Of Tripura
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Appeal No. 18 Of 2019
Hon'ble Bench
Arindam Lodh, J
Advocates
Kathakali Roy Barman, S. Ghosh
Final Decision
Disposed Of
Acts Referred
- Code Of Criminal Procedure, 1973 - Section 164(5), 313, 360, 360(1), 360(10), 374
- Indian Penal Code, 1860 - Section 341, 354, 354A
- Protection Of Children From Sexual Offence Act, 2012 - Section 12, 11(i), 11(iv)
- Probation Of Offenders Act, 1958 - Section 3, 4, 5, 6, 360
Judgement Text
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