Vijay Kumar Bharti And Anr. Vs Authorized Officer, Bank Of Baroda And Ors.
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Appeal Dy. No. 226, 227 Of 2020
Hon'ble Bench
R.S. Kulhari, J
Advocates
S.K. Gupta, Arif Iqbal, Alok Rai
Final Decision
Dismissed
Acts Referred
- Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(4), 14
Judgement Text
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