Pratul Kumar Ghosh & Another Vs Ashish Agarwal And Ors.

Debts Recovery Appellate Tribunal, Kolkata 23 Dec 2020 Appeal No. 50 Of 2020 (2020) 12 DRAT CK 0012
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal No. 50 Of 2020

Hon'ble Bench

Dr. T. Ravi Shankar, J

Advocates

Sanjay Mitra, Subrata Dutta, Sudip Pal Chowdhury

Final Decision

Dismissed

Acts Referred
  • Security Interest (Enforcement) Rules, 2002 - Rule 8(1), 8(2)
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(4), 13(8), 19

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 12 DRAT CK 0012
  • Coram: Dr. T. Ravi Shankar, J
  • Bench: Single Bench
  • Advocates: Sanjay Mitra, Subrata Dutta, Sudip Pal Chowdhury
  • Result: Dismissed
Referenced Acts & Sections
  • Security Interest (Enforcement) Rules, 2002 - Rule 8(1), 8(2)
  • Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(4), 13(8), 19
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