Supriya Bhattacharjee And Anr. Vs Debabrata Chakraborty

Tripura High Court 20 Jan 2021 Criminal Revision Petition No. 55 Of 2019 (2021) 01 TP CK 0047
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Petition No. 55 Of 2019

Hon'ble Bench

S.G. Chattopadhyay, J

Advocates

A. Debbarma, Alik Das, S. Pal

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 125
  • Hindu Marriage Act, 1955 - Section 13(1A)(ii), 24
  • Hindu Adoptions And Maintenance Act, 1956 - Section 23, 23(2)
  • Protection Of Women From Domestic Violence Act, 2005 - Section 20(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 01 TP CK 0047
  • Coram: S.G. Chattopadhyay, J
  • Bench: Single Bench
  • Advocates: A. Debbarma, Alik Das, S. Pal
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 125
  • Hindu Marriage Act, 1955 - Section 13(1A)(ii), 24
  • Hindu Adoptions And Maintenance Act, 1956 - Section 23, 23(2)
  • Protection Of Women From Domestic Violence Act, 2005 - Section 20(2)
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