Southern Power Distribution Co. Of A.P.Ltd Vs B.Ramesh Babu

Andhra Pradesh High Court 30 Dec 2020 Writ Appeal No. 1038 Of 2017 (2020) 12 AP CK 0170
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Appeal No. 1038 Of 2017

Hon'ble Bench

J.K. Maheshwari, CJ; Lalitha Kanneganti, J

Advocates

Y.Nagi Reddy, V.R.Reddy Kovvuri

Final Decision

Dismissed

Judgement Text

Translate:
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More