Dipak Kumar Trivedi And Ors. Vs State Of Tripura And Ors.

Tripura High Court 3 Jan 2018 Writ Petition (C) No. 84, 271 Of 2017 (2018) 01 TP CK 0019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 84, 271 Of 2017

Hon'ble Bench

S. Talapatra, J

Advocates

A.K. Bhowmik, R. Datta, Somik Deb, B.C. Das, S.M. Chakraborty, J. Majumder, D. Bhattacharjee, D.C. Nath

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure Code, 1908 - Section 11
  • Tripura State Rifles (Recruitment) Rules, 1984 - Rule 9(1)(a), 25, 26(1), 37, 37(1), 42(1), 46(1)

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 01 TP CK 0019
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: A.K. Bhowmik, R. Datta, Somik Deb, B.C. Das, S.M. Chakraborty, J. Majumder, D. Bhattacharjee, D.C. Nath
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure Code, 1908 - Section 11
  • Tripura State Rifles (Recruitment) Rules, 1984 - Rule 9(1)(a), 25, 26(1), 37, 37(1), 42(1), 46(1)
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