G Muniratnam Vs State Of Andhra Pradesh And Others

Case No: Writ Petition No. 17313 Of 2020

Date of Decision: Dec. 31, 2020

Acts Referred: Code Of Civil Procedure, 1908 — Section 151#Constitution Of India, 1950 — Article 14, 21, 226, 300(A)

Hon'ble Judges: Ninala Jayasurya, J

Bench: Single Bench

Advocate: T C Krishnan