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National Company Law Appellate Tribunal New Delhi 6 Jan 2021 Company Appeal (AT) (Ins) No.891 Of 2020 (2021) 01 NCLAT CK 0026
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Ins) No.891 Of 2020

Hon'ble Bench

A.I.S. Cheema, J; V.P. Singh, Member (Technical)

Advocates

Piyush Singh, Aditya Parolia, Prateek Vats, Aditi Sinha, Jayant K. Mehta, Pankaj Agarwal, Sonal Alagh, Shreya Kohli, Nikhil Jain, Amarpal, GP Madaan, Ranjeet Kumar Verma, Pranay Chitale, Deepak Garg, Asmita Chaudhary, Sumedha Dang, Viabhav Gaggar

Final Decision

Dismissed

Acts Referred
  • National Company Law Tribunal Rules, 2016 - Rule 11
  • Insolvency And Bankruptcy Code, 2016 - Section 3(8), 5(7), 5(20), 7, 9, 11, 11(a), 11(b)
  • Companies Act, 2013 - Section 424

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 01 NCLAT CK 0026
  • Coram: A.I.S. Cheema, J; V.P. Singh, Member (Technical)
  • Bench: Division Bench
  • Advocates: Piyush Singh, Aditya Parolia, Prateek Vats, Aditi Sinha, Jayant K. Mehta, Pankaj Agarwal, Sonal Alagh, Shreya Kohli, Nikhil Jain, Amarpal, GP Madaan, Ranjeet Kumar Verma, Pranay Chitale, Deepak Garg, Asmita Chaudhary, Sumedha Dang, Viabhav Gaggar
  • Result: Dismissed
Referenced Acts & Sections
  • National Company Law Tribunal Rules, 2016 - Rule 11
  • Insolvency And Bankruptcy Code, 2016 - Section 3(8), 5(7), 5(20), 7, 9, 11, 11(a), 11(b)
  • Companies Act, 2013 - Section 424
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